SHIVAM CHEMICALS PVT LTD Vs. AMRIT FEEDS LIMITED
LAWS(NCLT)-2018-1-797
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 29,2018

Shivam Chemicals Pvt Ltd Appellant
VERSUS
Amrit Feeds Limited Respondents

JUDGEMENT

- (1.) Since the matter was settled out of Court the C.P. (IB) No. 688/KB/2017 is disposed of as withdrawn on the ground of settlement. There is no order as to costs.;


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