ASHOK ENGINEERING & CONSTRUCTION CO Vs. MALIK INFRASTRUCTURE INDIA PVT LTD
LAWS(NCLT)-2018-1-25
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 17,2018

Appellant
VERSUS
Respondents

JUDGEMENT

- (1.) Prayer is allowed. Petition is dismissed as withdrawn.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.