DIAMOND INFOTECH PVT LTD Vs. GPSK CAPITAL PVT LTD & ORS

LAWS(NCLT)-2018-1-77

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 04,2018

DIAMOND INFOTECH PVT LTD Appellant

VERSUS

GPSK CAPITAL PVT LTD And ORS Respondents

- (1.) Prayer is allowed. Petition is dismissed as withdrawn. Terms of Settlement may be taken on record.;