JUDGEMENT
M.K. Shrawat, Member -
(1.) The Learned Representatives of both the sides are present.
(2.) The Withdrawal Memo has been placed on record wherein the Petitioner is seeking permission to Withdraw the current Company Petition as the matter has been Amicably Settled amongst the parties outside the Court. Granted.
(3.) This CP is disgpsed of as Withdrawn. To be consigned tojherecords.;
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