STATE BANK OF INDIA Vs. SU KAM POWER SYSTEMS LTD
LAWS(NCLT)-2018-1-5
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

STATE BANK OF INDIA Appellant
VERSUS
Su Kam Power Systems Ltd Respondents

JUDGEMENT

- (1.) On the request made on behalf of learned Counsel for the respondent, we defer hearing to 25th January, 2018. The matter shall be heard finally on the aforesaid date.;


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