JUDGEMENT
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(1.) The Petitioner Company M/s. Mindscapes Enhance Communication Private Limited has filed the present petition under Section 252(3) of the Companies Act, 2013 with a prayer for issuance of directions to the Registrar of Companies, Kamalaka to restore the name of the Company as originally existed in its register and continue us name on the register of Registrar of Companies.
(2.) The averments made in the petition are as follows:
(3.) The Petitioner Company was originally incorporated onl 6th June, 2011 under the name and style of "Mindscapes Enhance Communication Private Limited" in the State of Karnataka vide CIN No.U74900KA2011PTC059165.;
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