JUDGEMENT
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(1.) This present petition/application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Mayur Renergy Solutions Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Pune (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Pune on 09.07.2009 having CIN : U40102PN2009PTC 134283.
(3.) The Petitioner Company is mainly engaged in the business related to electricity industry.;
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