MAZDA AGENCIES Vs. HEMANT PLASTICS & CHEMICALS LTD
LAWS(NCLT)-2018-1-251
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

Mazda Agencies Appellant
VERSUS
Hemant Plastics And Chemicals Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Pavan Godiawala present for Operational Creditor/Petitioner. Learned Advocate Mr. Jaimin Dave present for Respondent. List the matter along with IA 8/2018 on 22.01.2018.;


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