SUNDARESH BHAT Vs. ICICI BANK LTD & ANR
LAWS(NCLT)-2018-1-331
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 12,2018

Sundaresh Bhat Appellant
VERSUS
Icici Bank Ltd And Anr Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Maulik Nanavati with Learned Advocate Mr. Ronith Joy i/b Nanavati & Co. present for Financial Creditor/Applicant.
(2.) None present for Respondent in IA 413/2017.
(3.) Roc not filed its objections.;


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