PREMRAJ RAMRATAN LADDHA Vs. DEV COTEX PVT LTD & ORS
LAWS(NCLT)-2018-2-44
NATIONAL COMPANY LAW TRIBUNAL
Decided on February 05,2018

PREMRAJ RAMRATAN LADDHA Appellant
VERSUS
DEV COTEX PVT LTD And ORS Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Biju Nair present for Applicant. None present for Respondent in IA 38/2018.
(2.) Proof of service on representative of Corporate Debtor filed.
(3.) This application is filed by resolution professional seeking order of liquidation under section 33 (2) of the Code.;


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