SHIVAM CHEMICALS PVT LTD Vs. AMRIT HATCHERIES PVT LTD
LAWS(NCLT)-2018-1-796
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 29,2018

Shivam Chemicals Pvt Ltd Appellant
VERSUS
Amrit Hatcheries Pvt Ltd Respondents

JUDGEMENT

- (1.) Since the matter was settled out of Court the C.P. (IB) No. 703/KB/2017 is disposed of as withdrawn on the ground of settlement. There is no order as to costs.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.