Bikki Raveendra Babu, Member - (1.) Asis Logistics Limited, through its Authorized Representative Mr. Vilas Ganpat Naringrekar, filed this Petition under Section 10 of the Insolvency and Bankruptcy Code, 2016 ["the Code" for short] read with Rule 7 of the Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 with a request to trigger Corporate Insolvency Resolution Process.
(2.) The Board of Directors of M/s. Asis Logistics Limited in their meeting held on 6th October, 2017 resolved to authorize Mr. Vilas Ganpat Naringrekar, Authorized Representative to file this petition before NCLT for initiating Corporate Insolvency Resolution Process under Section 10 of the IB Code in Form-6.
(3.) Pursuant to the said Resolution, Asis Logistics Limited through its Authorized Representative filed this petition before this Tribunal.;