IN RE Vs. REWARD CONSULTANTS PVT LTD

LAWS(NCLT)-2018-1-24

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 17,2018

IN RE Appellant

VERSUS

Reward Consultants Pvt Ltd Respondents

- (1.) No one is present from either side.
(2.) Petition is dismissed for the default of the parties.;