PUNJAB NATIONAL BANK Vs. LINKSON ISPAT & ENERGIES PVT LTD
LAWS(NCLT)-2018-1-381
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 15,2018

PUNJAB NATIONAL BANK Appellant
VERSUS
Linkson Ispat And Energies Pvt Ltd Respondents

JUDGEMENT

- (1.) Ma 559/2017 IN CP No. 1273/ I&BP/NCLT/MB/MAH/2017 On having the Resolution Professional represented that the Directors are already providing information as sought by the RP, at his request, this MA 559 of 2017 is dismissed as infructuous.;


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