AGARWAL COAL CORPORATION PVT LTD Vs. SURAT SUPER YARN PARK LTD

LAWS(NCLT)-2018-1-281

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 10,2018

Agarwal Coal Corporation Pvt Ltd Appellant

VERSUS

Surat Super Yarn Park Ltd Respondents

- (1.) None present for Operational Creditor/Petitioner. None present for Respondent. List the matter on 29.01.2018.;