TECHNOLOGY DEVELOPMENT BOARD Vs. LOGIC EASTERN (INDIA) PVT LTD
LAWS(NCLT)-2018-1-4
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

Technology Development Board Appellant
VERSUS
Logic Eastern (India) Pvt Ltd Respondents

JUDGEMENT

- (1.) Defects have been removed. Let notice to show cause for 19th January, 2018 to the respondents be issued as to why this petition be not admitted. List the matter on 19 January, 2018.;


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