IN RE Vs. BRAHMA MULTISPACES PVT LTD

LAWS(NCLT)-2018-1-270

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 10,2018

IN RE Appellant

VERSUS

Brahma Multispaces Pvt Ltd Respondents

- (1.) On the withdrawn request made by the Petitioner Counsel, the petition is hereby dismissed as withdrawn with iiberty.;