V NAGARAJAN (RP) Vs. LAKSHMI VILAS BANK
LAWS(NCLT)-2018-1-550
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 10,2018

V Nagarajan (Rp) Appellant
VERSUS
Lakshmi Vilas Bank Respondents

JUDGEMENT

Mohd Sharief Tariq, Member - (1.) Counsel for RP present. Counsel for M/s. Lakshmi Vilas Bank also present and submitted an affidavit in compliance with the order dated 03.01.2018. The affidavit is placed on record. Accordingly, the Application filed in CA/74/IB/17 stands disposed of.;


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