TATA CAPITAL FINANCIAL SERVICE LTD Vs. DUSHION PVT LTD
LAWS(NCLT)-2018-1-250
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

Tata Capital Financial Service Ltd Appellant
VERSUS
Dushion Pvt Ltd Respondents

JUDGEMENT

- (1.) None present for Financial Creditor/Petitioner.
(2.) Learned Advocate Mr. Shashvata Shukla present for Respondent.
(3.) Objections filed by Respondent.;


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