JUDGEMENT
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(1.) Learned PCS Mr. Dilip Motwani present for Petitioners. Learned Advocate Mr. Harmish Shah with Learned Advocate Ms. Neha Panchal present for Respondents No. 1 to 5. None present for Respondent No.6.
(2.) Heard arguments of learned PCS for Applicant and learned Counsel for Respondents in IA 409/2017.
(3.) This application is filed by the petitioner seeking an order restraining Respondent no. 5 to convene of AGM on 30.09.2017.;
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