IN RE Vs. ARYSTA LIFE SCIENCE INDIA LTD

LAWS(NCLT)-2018-1-51

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 01,2018

IN RE Appellant

VERSUS

ARYSTA LIFE SCIENCE INDIA LTD Respondents

- (1.) Cp No. 327/441/NCLT/MB/MAH/2017 At request of the Petitioner's Counsel, this CP is hereby dismissed as withdrawn.;