MANORANJAN TEA CO PVT LTD Vs. ROC W B

LAWS(NCLT)-2018-1-430

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 17,2018

Manoranjan Tea Co Pvt Ltd Appellant

VERSUS

Roc W B Respondents

- (1.) No one is present from either side.
(2.) Petition is dismissed for the default of the parties.;