M. K. Shrawat, Member - (1.) A mention has been made before this Bench through a Praecipe dated 27 December. 2017 seeking rectification in the title of the order dated 14.08.2017 wherein inadvertently number of Interim Application is mentioned as "MA 109/2017" in place of "IA 27/2017".
(2.) Allowed. Henceforth, in the said order number of Interim Application is to be read as "IA 27/2017" in place of "MA 109/2017".
(3.) Rest of the order shall be unaltered;