NAVEEN KUMAR SOOD (RP) Vs. BEETA KONE TOOLS
LAWS(NCLT)-2018-1-210
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 08,2018

Naveen Kumar Sood (Rp) Appellant
VERSUS
Beeta Kone Tools Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Harmish Shah present for Applicant (RP) . None present for Respondent in IA 4/2018. Proof of service of copy of application on Operational Creditor/ Petitioner filed. Applicant is directed to serve notice of date of hearing along copy of this order on operational Creditor and shall file proof of service. List the matter on 10.01.2018 for hearing.;


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