PIRAMAL ENTERPRISES LIMITED Vs. SUNSYSTEM INSTITUTE OF INFORMATION TECHNOLOGY PVT LTD
LAWS(NCLT)-2018-1-33
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 23,2018

Piramal Enterprises Limited Appellant
VERSUS
Sunsystem Institute Of Information Technology Pvt Ltd Respondents

JUDGEMENT

- (1.) Notice to show cause for 5th February, 2018 to the respondents be issued as to why this application be not admitted. List the matter on 5th February, 2018.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.