JUDGEMENT
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(1.) Ca/36/2018 has been filed on behalf of the COC praying for replacement of the RP. They have proposed the name of whose consent and certificate of eligibility has also been placed on record. His details are as under:
Mr. Vijendra Sharma
Registration No.: IBBI/IPA-003/IP-N00003/2016-2017/.10022
Mobile No.: 9810166877
Email ID: viiender@vsa.net.in
(2.) In view of the resolution passed by the COC, Mr. Vijendra Sharma is confirmed as the RP in this case. He is directed to take necessary steps as per the statute and file the report.
(3.) Ld. Counsel for the earlier RP, Mr. Nirmal Kumar Bhesoni submits that his fees and outstanding expenses be reimbursed by the COC as per the agreed terms.;
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