- (1.) Learned Advocate Mr. Tirth Nayak present for Operational Creditor/Petitioner. Learned Advocate Mr. Raheel Patel with Learned Advocate Mr. Arjun Joshi i/b Nanavati Associates present for Respondent. Learned Counsel appearing for petitioner filed purchis stating that as per the consent terms dated 09.01.2018 the matter is settled and requested for permission to withdraw the petition. Permission granted. Petition is disposed of as withdrawn.;