TRUSTLINE REAL ESTATES PVT LTD Vs. BAYA WAVER LTD

LAWS(NCLT)-2018-1-13

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 12,2018

Trustline Real Estates Pvt Ltd Appellant

VERSUS

Baya Waver Ltd Respondents

M M Kumar, President - (1.) Wrongly listed, this is the part heard matter, placed before the appropriate bench today itself.;