JINDAL SAXENA FINANCIAL SERVICES PVT LTD Vs. MAYFAIR CAPITAL PVT LTD
LAWS(NCLT)-2018-1-680
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 16,2018

Jindal Saxena Financial Services Pvt Ltd Appellant
VERSUS
Mayfair Capital Pvt Ltd Respondents

JUDGEMENT

M.M. Kumar, President - (1.) Mr. Sanjay Aggarwal, IRP/RP shall appear in person.
(2.) We cannot recognise the associate, who made an attempt to appear.
(3.) List the matter on 24th January, 2018.;


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