RAMCHANDRFA D CHAUDHARY RP Vs. RADHESHYAM FIBRES PVT LTD
LAWS(NCLT)-2018-1-280
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 10,2018

Ramchandrfa D Chaudhary Rp Appellant
VERSUS
RADHESHYAM FIBRES PVT LTD Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Applicant (RP) .
(2.) None present for Respondent in IA 13/2018. Copy of petition dispatched to the directors of the Corporate Debtor.
(3.) Rp is directed to issue notice of date of hearing on representative of Corporate Debtor and shall file proof of service.;


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