JUDGEMENT
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(1.) Ma 636/2017 in CP No.600/ I&BP/NCLT/MB/M AH/2017 On the confirmation from Insolvency and Bankruptcy Board of India, this Bench hereby appoints Mr. Ram Ratan Kanoongo, (IBBI/IPA-001/IP-P00070/2017-18/10156) as Resolution Professional in place of Mr. Akshay Rajendra Shah, Interim Resolution Professional appointed on 3.10.2017 to initiate insolvency resolution process in the Corporate Debtor Company.;
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