VIVEK VIJAY GUPTA Vs. STEEL KONNECT (INDIA) PVT LTD & ORS
LAWS(NCLT)-2018-1-259
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

VIVEK VIJAY GUPTA Appellant
VERSUS
STEEL KONNECT (INDIA) PVT LTD And ORS Respondents

JUDGEMENT

- (1.) Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Mr. Prithu Parimal with Learned Advocate Mr. Pratik Jasani with Learned Advocate Mr. Dhruvil Merchant present for Applicant.
(2.) Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Respondent no. 3 (RP) .
(3.) Learned Advocate Mr. Lalit Patel present for Respondent no. 4 (ARC) in IA 9/2018.;


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