SUNLIGHT PEST CONTROL SERVICE Vs. PUNJ LLODS LIMITED
LAWS(NCLT)-2018-1-239
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

SUNLIGHT PEST CONTROL SERVICE Appellant
VERSUS
PUNJ LLODS LIMITED Respondents

JUDGEMENT

- (1.) Learned Counsel for the parties are at the stage of negotiating an amicable settlement.
(2.) Some offer has been made by the respondent, which is not acceptable.
(3.) Let parties sit together and reach the settlement, if possible. List the matter on 25th January, 2018 for reporting settlement, if any.;


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