ROBO SILICON PVT LTD Vs. SIMPLEX INFRASTRUCTURE LTD
LAWS(NCLT)-2018-1-529
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 19,2018

Robo Silicon Pvt Ltd Appellant
VERSUS
SIMPLEX INFRASTRUCTURE LTD Respondents

JUDGEMENT

- (1.) Ld. Counsel for the Operational Creditor as also Ld. Counsel for the Corporate Debtor are present.
(2.) Ld. Counsel for the Corporate Debtor made a statement that due to settlement between the parties they are willing to withdraw the application. Therefore, the petition is dismissed as withdrawn.;


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