RELIANCE COMMERCIAL FINANCE LTD Vs. RAJPAL ABHIKARAN PVT LTD
LAWS(NCLT)-2018-1-814
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 30,2018

Reliance Commercial Finance Ltd Appellant
VERSUS
Rajpal Abhikaran Pvt Ltd Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Lalit Patel present for Financial Creditor/Petitioner.
(2.) Learned Advocate Mr. Nilesh Udernani present for Respondent.
(3.) Petitioner filed purshis seeking permission to withdraw petition on the ground that matter is settled. Permission granted.;


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