J K LAKSHMI CEMENT LIMITED Vs. AMRAPALI LEISURE VALLEY PVT LTD
LAWS(NCLT)-2018-1-219
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 08,2018

J K Lakshmi Cement Limited Appellant
VERSUS
Amrapali Leisure Valley Pvt Ltd Respondents

JUDGEMENT

M.M. Kumar, member - (1.) Learned Counsel for the respondent states that there is a possibility of resolving this matter by amicable settlement. List the matter on 23rd January, 2018.;


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