OM RUBBER INDUSTRIES PVT LTD Vs. ROC GUJARAT
LAWS(NCLT)-2018-2-246
NATIONAL COMPANY LAW TRIBUNAL
Decided on February 14,2018

Om Rubber Industries Pvt Ltd Appellant
VERSUS
Roc Gujarat Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Bhargav Karia with Learned Advocate Mr. Manan Paneri present for Appellant. None present for ROC. Appellant counsel sought permission to withdraw the appeal with liberty to file fresh appeal.
(2.) Permission granted to file fresh appeal provided if it is within time.
(3.) Appeal is disposed of as withdrawn.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.