LAXMINARSIMHA CONSTRUCTION PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES, MUMBAI
LAWS(NCLT)-2018-1-209
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 09,2018

LAXMINARSIMHA CONSTRUCTION PRIVATE LIMITED Appellant
VERSUS
Registrar Of Companies, Mumbai Respondents

JUDGEMENT

- (1.) This present petition/application has been filed under Section 252 of the Companies Act, 2013 (hereinafter as Act) by "M/s. Laxminarsimha Construction Private Limited" (hereinafter as Petitioner Company) praying for restoring its name in the Register maintained by the Registrar of Companies, Mumbai (hereinafter as RoC) .
(2.) The Petitioner Company was incorporated with the RoC, Mumbai on 29.03.2012 having CIN : U45400MH2012PTC228878.
(3.) The Petitioner Company is engaged mainly in the business of construction and developers.;


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