HAMON RESEARCH CONTRELL INDIA PVT LTD Vs. SATISH KUMAR GUPTA, RP
LAWS(NCLT)-2018-2-236
NATIONAL COMPANY LAW TRIBUNAL
Decided on February 13,2018

HAMON RESEARCH CONTRELL INDIA PVT LTD Appellant
VERSUS
SATISH KUMAR GUPTA, RP Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Pavan Godiawala present for Applicant. Learned Advocate Mr. Sahil Shah present for RP. Applicant counsel endorsed that he is withdrawing the application as per the instruction of applicant. Permitted to withdraw. Application IA 40/2018 is disposed of as withdrawn.;


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