PUNJAB NATIONAL BANK Vs. HARIDWAR IRON & ISPAT ROLLING LTD
LAWS(NCLT)-2018-1-32
NATIONAL COMPANY LAW TRIBUNAL
Decided on
January 23,2018
PUNJAB NATIONAL BANK
Appellant
VERSUS
Haridwar Iron And Ispat Rolling Ltd
Respondents
JUDGEMENT
M.M. Kumar, member -
(1.) Learned Counsel for the petitioner undertakes to file affidavit of service within two days. List the matter on 29th January, 2018.;
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