IN TOP COLLECTION (INDIA) PVT LTD Vs. ROC, MUMBAI
LAWS(NCLT)-2018-1-399
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 15,2018

In Top Collection (India) Pvt Ltd Appellant
VERSUS
Roc, Mumbai Respondents

JUDGEMENT

- (1.) Cp NQ.819/252H VNCLT/MB/MAH/201 7 Company Application is allowed vide separate on imposing cost of.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.