SANDEEP SANDHU SPA OF KULDEEP SINGH SANDHU Vs. SHREE MAHESHWAR HYDEL POWER CORPORATION LTD
LAWS(NCLT)-2018-1-299
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 11,2018

Sandeep Sandhu Spa Of Kuldeep Singh Sandhu Appellant
VERSUS
Shree Maheshwar Hydel Power Corporation Ltd Respondents

JUDGEMENT

- (1.) None present for Operational Creditor/Petitioner. Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Ms. Ritu Shah present for Respondent. + Petitioner counsel filed letter seeking adjournment, List the matter on 24.01.2018.;


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