GLOBE EXPRESS SERVICES PVT LIMITED Vs. AGI CARGO PVT LTD
LAWS(NCLT)-2018-1-200
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 08,2018

GLOBE EXPRESS SERVICES PVT LIMITED Appellant
VERSUS
AGI CARGO PVT LTD Respondents

JUDGEMENT

- (1.) Even on the second call, neither Director, Mr. Naresh Sharma nor any Advocate representing him, is present in the court.
(2.) In the interest of justice, hearing is deferred to 29th January, 2018.;


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