NARENDER KUMAR Vs. AADINATH PROBUILD (INDIA) PVT LTD

LAWS(NCLT)-2018-1-22

NATIONAL COMPANY LAW TRIBUNAL

Decided on January 16,2018

NARENDER KUMAR Appellant

VERSUS

Aadinath Probuild (India) Pvt Ltd Respondents

- (1.) On the request made by the learned counsel for the respondent, hearing is deferred to 18.01.2018.;