PUNJAB NATIONAL BANK Vs. LINKSON INTERNATIONAL LTD
LAWS(NCLT)-2018-1-389
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 15,2018

PUNJAB NATIONAL BANK Appellant
VERSUS
Linkson International Ltd Respondents

JUDGEMENT

B S V Prakash Kumar, Member - (1.) Ma 558/2017 IN CP No.1267/ I&BP/NCLT/MB/MAH/2017 On having the Resolution Professional represented that the Directors are already providing information as sought by the RP, at his request, this MA 558 of 2017 is dismissed as infructuous.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.