JUDGEMENT
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(1.) Learned Senior Advocate Mr. Navin Pahwa with Learned Advocate Mr. Prithu Parimal present for Applicant.
(2.) Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Respondent in IA 9/2018. Sealed cover opened in open Court. Copy of the minutes of the meeting of COC dated 04.01.2018 furnished to the counsel for applicant today. Certified copies of minutes of COC dated 04.01.2018 filed today.
(3.) Heard arguments of learned Counsel for RP/ Applicant. Learned Counsel appearing for Resolution Applicant represented that he was not informed about the rejection of his resolution plan.;
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