AMERICAN EXPRESS BANKING CORPORATION Vs. JAMBU KINTS PVT LTD
LAWS(NCLT)-2018-1-12
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 11,2018

American Express Banking Corporation Appellant
VERSUS
Jambu Kints Pvt Ltd Respondents

JUDGEMENT

- (1.) One last opportunity is granted to file rejoinder within three days with a copy in advance to the Counsel opposite. List for arguments on 16th January, 2018.;


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