IN RE Vs. VINADITYA TRADING COMPANY LTD
LAWS(NCLT)-2018-1-279
NATIONAL COMPANY LAW TRIBUNAL
Decided on
January 10,2018
IN RE
Appellant
VERSUS
Vinaditya Trading Company Ltd
Respondents
JUDGEMENT
-
(1.) Ma 472/2017 IN CSP No.221/230 -232/NCLT/MB/MAH/2017
(2.) Ma 472/2017 in CSP 221 is allowed.;
(2.) Ma 472/2017 in CSP 221 is allowed.;
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