IN RE Vs. GNSA INFOTECH PVT LTD
LAWS(NCLT)-2018-1-568
NATIONAL COMPANY LAW TRIBUNAL
Decided on January 22,2018

IN RE Appellant
VERSUS
Gnsa Infotech Pvt Ltd Respondents

JUDGEMENT

- (1.) Pcs representing the applicant present and made submissions in relation to the reasons as mentioned in the CP. In view of the submissions, we are inclined to extend time till 31.01.2018. Accordingly, the CP is disposed of.;


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