SITA RAM GOEL Vs. CROWN TRANSPORT PVT LTD
LAWS(NCLT)-2018-1-368
NATIONAL COMPANY LAW TRIBUNAL
Decided on
January 15,2018
SITA RAM GOEL
Appellant
VERSUS
Crown Transport Pvt Ltd
Respondents
JUDGEMENT
-
(1.) No one is present in Court.
(2.) Petition is dismissed in default of the petitioner.;
(2.) Petition is dismissed in default of the petitioner.;
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